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  • Indian Evidence Act, 1872
  • Facts bearing upon opinions of experts Section-46

Indian Evidence Act, 1872

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Chapter II The Relevancy Of Facts
46 Facts bearing upon opinions of experts
Description Facts, not otherwise relevant, are relevant if they support or are inconsistent with the opinions of experts, when such opinions are relevant. Illustrations (a) The question is, whether A was poisoned by a certain poison.The fact that other persons, who were poisoned by that poison, exhibited certain symptoms which experts affirm or deny to be symptoms of that poison, is relevant. (b) The question is, whether an obstruction to a harbor is caused by a certain sea-wall.The fact that other harbors similarly situated in other respects, but where there were no such sea-walls, began to be obstructed at about the same time, is relevant.

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