Indian Penal Code, 1860

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Sections	Particulars
Chapter VI	Of Offences Against The State
122	Collecting arms, etc., with intention of waging war against the Government of India
Description	Whoever collects men, arms or ammunition or otherwise prepares to wage war with the intention of either waging or being prepared to wage war against the 53[Government of India], shall be punished with 61[imprisonment for life] or imprisonment of either description for a term not exceeding ten years, 62[and shall also be liable to fine].