Indian Penal Code, 1860

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Sections	Particulars
Chapter VI	Of Offences Against The State
123	Concealing with intent to facilitate design to wage war
Description	Whoever by any act, or by any illegal omission, conceals the existence of a design to wage war against the 53[Government of India], intending by such concealment to facilitate, or knowing it to be likely that such concealment will facilitate, the waging of such war, shall be punished with imprisonment of either description for a term which may extend to ten years, and shall also be liable to fine.