Indian Penal Code, 1860

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Sections	Particulars
Chapter VI	Of Offences Against The State
125	Waging war against any Asiatic Power in alliance with the Government of India
Description	Whoever wages war against the Government of any Asiatic Power in alliance or at peace with the 53[Government of India] or attempts to wage such war, or abets the waging of such war, shall be punished with 51[imprisonment for life], to which fine may be added, or with imprisonment of either description for a term which may extend to seven years, to which fine may be added, or with fine.