Sections | Particulars |
---|---|
Chapter VII | Of Offences Relating To The Army ,74[Navy And Air Force] |
135 | Abetment of desertion of soldier, sailor or airman |
Description | Whoever abets the desertion of any officer, soldier, 75[sailor or airman], in the Army, 76[Navy or Air Force] of the 53[Government of India], shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both. |
86540
103860
630
114
59824