Sections | Particulars |
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Chapter XII | Of Offences Relating To Coin And Government Stamps |
248 | Altering appearance of coin with intent that it shall pass as coin of different description |
Description | Whoever performs on any coin any operation which alters the appearance of that coin, with the intention that the said coin shall pass as a coin of a different description, shall be punished with imprisonment of either description for a term which may extend to three years, and shall also be liable to fine. |
86540
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630
114
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