Sections | Particulars |
---|---|
Chapter XII | Of Offences Relating To Coin And Government Stamps |
249 | Altering appearance of Indian coin with intent that it shall pass as coin of different description |
Description | Whoever performs on 130[any Indian coin] any operation which alters the appearance of that coin, with the intention that the said coin shall pass as a coin of a different description, shall be punished with imprisonment of either description for a term which may extend to seven years, and shall also be liable to fine. |
86540
103860
630
114
59824