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| Sections | Particulars |
|---|---|
| Chapter XII | Of Offences Relating To Coin And Government Stamps |
| 247 | Fraudulently or dishonestly diminishing weight or altering composition of Indian coin |
| Description | Whoever fraudulently or dishonestly performs on 130[any Indian coin] any. operation which diminishes the weight or alters the composition of that coin, shall be punished with imprisonment of either description for a term which may extend to seven years, and shall also be liable to fine. |
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