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  • Making atmosphere noxious to health Section-278

Indian Penal Code, 1860

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Chapter XIV Of Offences Affecting The Public Health, Safety, Convenience, Decency And Morals
278 Making atmosphere noxious to health
Description Whoever voluntarily vitiates the atmosphere in any place so as to make it noxious to the health of persons is general dwelling or carrying on business in the neighborhood or passing along a public way, shall be punished with fine which may extend to five hundred rupees.  










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