| Sections | Particulars |
|---|---|
| Chapter XIV | Of Offences Affecting The Public Health, Safety, Convenience, Decency And Morals |
| 290 | Punishment for public nuisance in cases not otherwise provided for |
| Description | Whoever commits a public nuisance in any case not otherwise punishable by this Code, shall be punished with fine which may extend to two hundred rupees. |
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