| Sections | Particulars |
|---|---|
| Chapter XVI | Of Offences Affecting The Human Body |
| 363 | Punishment for kidnapping |
| Description | Whoever kidnaps any person from 154[India] or front lawful guardianship, shall be punished with imprisonment of either description for a term which may extend to seven years, and shall also be liable to fine. |
86540
103860
630
114
59824