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| Sections | Particulars |
|---|---|
| Chapter XVI | Of Offences Affecting The Human Body |
| 371 | Habitual dealing in slaves |
| Description | Whoever habitually imports, exports, removes, buys, sells, traffics or deals in slaves, shall be punished with 152[imprisonment for life], or with imprisonment of either description for a term not exceeding ten years, and shall also be liable to fine. |
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