| Sections | Particulars |
|---|---|
| Chapter XVI | Of Offences Affecting The Human Body |
| 374 | Unlawful compulsory labor |
| Description | Whoever unlawfully compels any person to labor against the will of that person, shall be punished with imprisonment of either description for a term which may extend to one year, or with fine, or with both. 166[Sexual offences] |
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