| Sections | Particulars |
|---|---|
| Chapter II | General Explanations |
| 43 | Illegal, Legally bound to do |
| Description | The word "illegal" is applicable to every thing which is an offence or which is prohibited by law, or which furnishes ground for a civil action; and a person is said to be "legally bound to do" whatever it is illegal in him to omit. |
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