| Sections | Particulars |
|---|---|
| Chapter XVII | Of Offences Against Property |
| 427 | Mischief causing damage to the amount of fifty rupees |
| Description | Whoever commits mischief and thereby causes loss or damage to the amount of fifty rupees or upwards, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both. |
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