| Sections | Particulars |
|---|---|
| Chapter XVII | Of Offences Against Property |
| 456 | Punishment for lurking house-trespass or house-breaking by night |
| Description | Whoever commits lurking house-trespass by night, or house-breaking by night, shall be punished with imprisonment of either description for a term which may extend to three years, and shall also be liable to fine. |
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