| Sections | Particulars |
|---|---|
| Chapter XVIII | Of Offences Relating To Documents And To 173[***] Property Marks |
| 480 | Using a false trade mark: Repealed by the Trade and Merchandise Marks Act, 1958, w.e.f. 25th. November, 1959 |
| Description |
86540
103860
630
114
59824