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Indian Laws Ipc
[Breach of contract of service during voyage or journey: Repealed by the Workmen's Breach of Contract (Repealing) Act, 1925] Section-490
Indian Penal Code, 1860
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Chapter XIX
Of The Criminal Breach Of Contracts Of Service
490
[Breach of contract of service during voyage or journey: Repealed by the Workmen's Breach of Contract (Repealing) Act, 1925]
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