86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Chapter III | Of Punishments |
| 54 | Commutation of sentence of death |
| Description | In every case in which sentence of death shall have been passed, 43[the appropriate Government] may, without the consent of the offender, commute the punishment for any other punishment provided by this Code. |
86540
103860
630
114
59824