| Sections | Particulars |
|---|---|
| Chapter III | Of Punishments |
| 55 | Commutation of sentence of imprisonment for life |
| Description | In every case in which sentence of 44[imprisonment] for life shall have been passed, 45[the appropriate Government] may, without the consent of the offender, commute the punishment for imprisonment of either description for a term not exceeding fourteen years. |
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