CONSUMER COMPLAINT WITHDRAWAL
BEFORE THE HON'BLE DISTRICT CONSUMER REDRESSAL FORUM AT______________________
App. No.: ______ of 20___ in Complaint No.: _______
_______________________________________ Complainant
VERSES
_______________________________________ Respondent.
Respectfully:
1. That the above noted Complaint was filed in this Hon'ble Forum by the complainant on _____.
2. That the complainant wants to withdraw the above complaint as the complainant has reached to compromise / wants to avail of the alternative remedy.
3. It is, therefore, most respectfully prayed that the complainant may kindly be permitted to withdraw the above complaint with a liberty to approach the appropriate alternative forum on the same cause of action in the interest of justice. Such other orders may kindly also be passed as deemed fit and proper in the facts and circumstances of case.
(Name of Place) Complainant/Applicant
______ Through, Advocate
BEFORE THE DISTRICT CONSUMER DISPUTE REDRESSAL FORUM
AT ___________________
App No.: ______ of 20___ Complaint No: _________
_______________________________________ Complainant
VERSES
_______________________________________ Respondent.
Affidavit in support of Application for restoration.
I, ______, do hereby solemnly affirm and declare as under:
1. That accompanying application has been prepared under my instructions.
2. That the contents of paragraph 1 to _____ of the complaint are correct and true to the best of my knowledge.
3. That I further solemnly affirm and declare that this affidavit of mine is correct and true to the best of my knowledge and no part of it is false and nothing material has been concealed there from.
Affirmed at (Name of Place) this the ______.
Deponent
