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  • Petitions & Pleadings / CONSUMER-AFFIDAVIT-EVIDENCE-UNDER-SECTION-13-OF-CONSUMER-PROTECTION-ACT

Petitions & Pleadings

CONSUMER AFFIDAVIT EVIDENCE

 BEFORE THE HON'BLE DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ________________________________________

 

Complaint No. :______

 

_______________________________________                     Appellant

                                VERSES                                                    

_______________________________________                     Respondent.

 

Evidence by the complainant by way of Affidavit in Support of complaint filed by the complainant

I, ______, do hereby solemnly affirm and declare as under:

1.  That I am annexing herewith _____ to prove ______.

2.  That I further solemnly affirm and declare that the contents of this affidavit of mine are correct and true, no part of it is false and nothing material has been concealed therein.

 

Affirmed here at (Name of Place) this the ______ .

 

Deponent


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