SETTING ASIDE OF INTERIM ORDER
BEFORE THE HON'BLE DISTRICT CONSUMER REDRESSAL FORUM AT _________________________
App. No.:______ of 20___ in Complaint No.:______
_____________________________ Complainant/Applicant
VERSES
______________________________ Respondent.
Application for setting aside the ex-parte orders.
Respectfully:
1. That the above-noted Complaint was fixed for _____ for _____.
