NOTICE TO INSPECT DOCUMENTS (O.11, R. 17)

In the Court of ______________________________________

___________________(add description and residence) ____________________________Plaintiff

versus

_____________________(add description and residence) ____________________________Defendant

Take notice that you can inspect the documents mentioned in your notice of the______day of___except the documents numbered in that notice] at [insert place of inspection] on _____next, _____the instant, between the hours of_________o'clock.

Or, that the [plaintiff or defendant] objects to giving you inspection of documents mentioned in your notice of the ___ day of ____ on the ground that [State the ground].

 Dated :

 Plaintiff/Defendant

 Through, Advocate