IN THE COURT OF _______________
Complaint No.: _______
Next Date of Hearing: ________
In the matter of:
__________________Complainant
Versus
____________________Accused
Respectfully :-
List of witness diet money
The following witnesses may kindly be summoned for next date on behalf of the complainant alongwith the record as noted against them:-
1. Officials concerned of both the banks, ie; drawer Bank _____ and drawee Bank _____ alongwith the relevant records pertaining to the account of the accused and the dishonoured cheque No. _____ dated _____.
Rs. _______
2. Official concerned of the Postal department of Post Office _____ along with record of registered letter receipt No. _____ and Post Office _____ along with record of delivery of UPC & Registered Letter record.
Rs. ______
3. Other witnesses, if any, will be produced by the complainant personally.
4. The complainant may also kindly allowed to deposit a sum of Rs. ______ on account of diet money in the above noted case.
(Name of Place) Complainant
______ Through, Advocate
Process Fees
In The Court of : _____________
______ Versus ______
Claim : for ______
Date of Hearing : ______
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Date |
By Whom Filed |
Purpose |
Amount |
Stamp |
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For service of witness
1. Officials concerned of both the banks, ie; drawer Bank ___________ and drawee Bank ______________ along with the relevant records pertaining to the account of the accused and the dishonoured cheque No. _____________ dated ____________.
2. Official concerned of the Postal department of Post Office ______________ along with record of registered letter receipt No. _________ and Post Office _______ along with record of delivery of UPC & Registered Letter record.
Advocate
_______ _______ _______
Received on _______ Court-fee stamp of the value of Rs. _____ with _____ copies in case No. _____ of 20___ in Re. _______ Vs _______.
Signature of the Head Notice Writer
