BOND TO KEEP THE PEACE

 

WHEREAS I____________, inhabitant of____________, have been called upon to enter into a bond to keep the peace for the term of____________or until the completion of the inquiry in the matter of………………… now pending in the Court of____________, I hereby bind myself not to commit a breach of the peace, or do any act that may probably occasion a breach of the peace, during the said term or until the completion of the said inquiry and, in case of my making default therein , I hereby bind myself to forfeit to Government the sum of rupees____________.

Dated, this____________day of____________ 20______

                                                                                                                                                 

                                                                                                                                                                                                                                                                       

                                                                                               Signature