WARRANT TO SEARCH AFTER INFORMATION OF A PARTICULAR OFFENCE

 

To________________

WHEREAS information has been laid before me of the commission of the offence of _____________, and it has been made to appear to me that the production of_____________ is essential to the inquiry now being made into the said offence ;

This is to authorise and require you to search for the said_______ in the________, and, if found, to produce the same forthwith before this Court, returning this warrant, with an endorsement certifying what you have done under it,immediately upon its execution.

 

Dated, this_________ day of_________ ,20_____

 

(Seal of the Court)

                                                                                           (Signature)