NOTICE OF COMMITMENT BY MAGISTRATE TO PUBLIC PROSECUTOR

(See section 209)

The Magistrate of ___________ hereby gives notice that he has committed one _________ for trial at the next Sessions; and the Magistrate hereby instructs the Public Prosecutor to conduct the prosecution of the said case.

The charge against the accused is that, etc. __________ (state the offence as in the charge).

Dated, this day _______ of 20___

(Seal of the Court)

(Signature)