• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating
  • Home
  • Petitions & Pleadings / BOND-AND-BAIL-BOND-ON-A-PRELIMINARY-INQUIRY-BEFORE-A-POLICE-OFFICER

Petitions & Pleadings

BOND AND BAIL-BOND ON A PRELIMINARY INQUIRY BEFORE A POLICE OFFICER

 

I, ______________ , of______________ , being charged with the offence of______________ , and after inquiry required to appear before the Magistrate of______________

or

and after inquiry called upon to enter into my own recognizance to appear when required, do hereby bind myself to appear at_________, in the Court of___________, on the___________ day of ______________ next  to answer further to the said charge, and in case of my making default herein, I bind myself to forfeit to Government, the sum of rupees______________

Dated, this______________ day of______________ ,20___

 

 (Seal of the Court)                                                                                                                                                                                                                                                                                 (Signature)

 

I hereby declare myself surety (or sureties) for

the above said ______________ that he shall attend at______________ in the Court of______________ , on the_________ day of___________ next , further to answer to the charge pending against him, and, in case of his making default therein, I hereby bind myself to forfeit to Government the sum of rupees______.

Dated, this____________ day of______________ ,20___ .

 

                                                                                             (Signature)


86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.