BOND AND BAIL-BOND ON A PRELIMINARY INQUIRY BEFORE A POLICE OFFICER
I, ______________ , of______________ , being charged with the offence of______________ , and after inquiry required to appear before the Magistrate of______________
or
and after inquiry called upon to enter into my own recognizance to appear when required, do hereby bind myself to appear at_________, in the Court of___________, on the___________ day of ______________ next to answer further to the said charge, and in case of my making default herein, I bind myself to forfeit to Government, the sum of rupees______________
Dated, this______________ day of______________ ,20___
(Seal of the Court) (Signature)
I hereby declare myself surety (or sureties) for
the above said ______________ that he shall attend at______________ in the Court of______________ , on the_________ day of___________ next , further to answer to the charge pending against him, and, in case of his making default therein, I hereby bind myself to forfeit to Government the sum of rupees______.
Dated, this____________ day of______________ ,20___ .
(Signature)