BOND TO PROSECUTE OR GIVE EVIDENCE

 

I, ______________ , of ________ , do hereby bind myself to attend at in the Court of______________ at________ o'clock on the day of next and then and there to prosecute (or to give evidence) in the matter of a charge of…………… against……………….., and, in case of making default herein, I bind myself to forfeit to Government the sum of rupees______________

Dated, this______________ day of___________ ,20___.

 

                                                                                              (Signature)