MAGISTRATE NOTICE AND PEREMPTORY ORDER

 

To __________________

I HEREBY give you notice that it has been found that the order issued on the day of______________ requiring you______________ is reasonable and proper.Such order has been made absolute, and I hereby direct and require you to obey the said order within………………,on peril of the penalty provided by the Indian Penal Code for disobedience thereto.

Dated, this______________ day of______________ ,20 .

 

(Seal of the Court)

 

                                                                                            (Signature)