NOTICE TO SHOW CAUSE WHY EXECUTION SHOULD NOT ISSUE

 

[(O. 21, r.16.)]

To?WHEREAS ______ has made application to this Court for execution of decree in Suit No. ______ of 20____, on the allegation that the said decree has been transferred to him by assignment [or without assignment], this is to give you notice that you are to appear before this Court _____ on the ______ day of ______ 20_____, to show cause why execution should not be granted.

GIVEN under my hand and the seal of the Court, this day of _____, 20___ .

Judge.