IN THE COURT OF: SENIOR SUB JUDGE _______________

                                

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Versus

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Suit: for Declaration

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Name & Parentage              Address

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          In the above-noted suit every summons, notice & other order may be served on me on the address given above during the pendency of the suit.  Change of Address will be intimated to the Court.

Dated :

                                                                  Sd:_

Plaintiff/Petitioner

                                                                     

Defendant/Respdt.

Process Fee