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  • Petitions & Pleadings / ORDER-FOR-THE-RELEASE-OF-A-PERSON-IMPRISONED-IN-EXECUTION-OF-A-DECREE

Petitions & Pleadings

ORDER FOR THE RELEASE OF A PERSON IMPRISONED IN EXECUTION OF A DECREE

 

(Sections 58, 59)

(Title)

To

The Officer in charge of the Jail at

UNDER orders passed this day, you are hereby directed to set free ______ judgment-debtor now in your custody.

Dated

Judge.


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