Number of lot

Description of pro- perty to be sold, with the name of each owner where there are more Judgment- debtors than one

The revenue assessed upon the estate or part of the estate, if the property to be sold is an interest in an estate or a part of an estate paying

revenue to Government

Detail of any

encum- brances to which the property is

liable

Claims, if any, which have been put forward to the pro- perty and any other known particulars bearing on its?nature and value

The value of the pro- perty as stated by the decree holder

The value of the property as stated by the judgment- debtor.]