CERTIFICATE OF SALE OF LAND

 

(O. 21, r. 94.)

(Title)

This is to certify that _______ has been declared the purchaser at a sale by public auction on the ______ day of ______ 20_____, of _____ in execution of decree in this suit and that the said sale has been duly confirmed by this Court.

GIVEN under my hand and the seal of the Court, this _____ day of _____ 20_____.

Judge