NOTICE OF ATTACHMENT OF A DECREE TO THE HOLDER OF THE DECREE
(O. 21, r. 53.)?
(Title)
To
WHEREAS an application has been made in this Court by the decree-holder in the above suit for the attachment of a decree obtained by you on the ______ day of ____ 20_____, in the Court of ______ in Suit No. _____ of 20____ , in which ______ was _____ and _____ was ________ ;It is ordered that you, the said............, be, and you are hereby, prohibited and restrained, until the further order of this Court, from transferring or charging the same in any way.
GIVEN under my hand and the seal of the Court, this _____ day of _____ 20_____.
Judge.
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