SUMMONS TO DEFENDANT TO APPEAR ON SURETY'S APPLICATION FOR DISCHARGE
(O .38, r. 3.)
(Title)
_____ Versus _____
Execution No. _____ Dated: _____
To
WHEREAS ___________, who became surety on the _____ day of ______ 19/20_____ for your appearance in the above suit, has applied to this Court to be discharged from his obligation;
You are hereby summoned to appear in this Court in person on the _______ day of ________ 19/20 ________ at _______ A M., when the said application, will be heard and determined.
Given under my hand and the seal of the Court, this ______ day of ______ 19/20____.
Judge
