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  • Petitions & Pleadings / MEMORANDUM-OF-APPEAL

Petitions & Pleadings

MEMORANDUM OF APPEAL

 

(O .41, r. 1.)

(Title)

The

_____________ above-named appeals to the ___________ Court at _______ from the decree of _______ in Suit No. ______ of ________ 19/20_____ dated the ______ day of _____ 19/20_____ and sets forth the following grounds of objection to the decree appealed from, namely:-

 


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