INTIMATION TO DOWER COURT OF ADMISSION OF APPEAL

 

(O. 41, r. 13.)

(Title)

To?You are hereby directed to take notice that _____________, the ___________ in the above suit, has preferred an appeal to this Court from the decree passed by you therein on the _______ day of _______ 20_____. You are requested to send with all practicable despatch all material papers in the suit.

Dated the ________ day of _______ 20 _____.

Judge