NOTICE TO SHOW CAUSE WHY A CERTIFICATE OF APPEAL TO THE [SUPREME COURT] SHOULD NOT BE GRANTED
(O. 45, r. 3.)
(Title)
To
[TAKE notice that _______ has applied to this Court for a certificate:-
- that the case involves a substantial question of law of general importance, and
- that in the opinion of this Court the said question needs to be decided by the Supreme Court.] The _______ day of _____ 20____ is fixed for you to show cause why the Court should not grant the certificate asked for.?
GIVEN under my hand and the seal of the Court, this ________ day of ______ 20____.
Registrar
