NOTICE TO SHOW CAUSE WHY A REVIEW SHOULD NOT BE GRANTED

 

(O. 47, r. 4.)

(Title)

TAKE notice that ______ has applied to this Court for a review of its decree passed on the _____ day of  ______ 20 _____ in the above case. The _____ day of ______ 20____ fixed for you to show cause why the Court should not grant a review of its decree in this case.

GIVEN under my hand and the seal of the Court, this _____ day of ______ 20_____.

Judge