NOTICE OF APPLICATION FOR THE TRANSFER OF A SUIT TO ANOTHER COURT FOR TRIAL
(Section 24.)
In the Court of the District Judge of _______ No. ________ of __________ 20_
To
WHEREAS an application, dated the _______ day of _____ 20 _____, has been made to this Court by ______ the _______ in Suit No. ______ of 20 ______ now pending in the Court of the ______ at ________ in which _______ is plaintiff and ________ is defendant, for the transfer of the suit for trial to the Court of the ________ at __________:-
You are hereby informed that the _______ day of _______ 20 ______ has been fixed for the hearing of the application, when you will be heard if you desire to offer any objection to it.
GIVEN under my hand and the seal of the Court, this ______ day of _____ 20____.
Judge
