COMMISSION FOR A LOCAL INVESTIGATION, OR TO EXAMINE ACCOUNTS
(O. 26, r. 9,11.)
(Title)
To?WHEREAS it is deemed requisite, for the purposes of this suit, that a commission for _________ should be issued; You are hereby appointed Commissioner for the purpose of ___________.
Process to compel the attendance before you of any witnesses, or for the production of any documents whom or which you may desire to examine or inspect, will be issued by any Court having jurisdiction on your application.
A sum of Rs. ____________, being your fee in the above, is herewith forwarded. GIVEN under my hand and the seal of the Court, this ________ day of __________.
Judge