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  • Petitions & Pleadings / LIST-OF-WITNESSES-PROPOSED-TO-BE-CALLED-BY-PLAINTIFFDEFENDANT

Petitions & Pleadings

LIST OF WITNESSES PROPOSED TO BE CALLED BY PLAINTIFF/DEFENDANT

 

(O. XVI r. 1.)

Name of the partywhich proposes to call the witness

Name and address of the witness

Remark

 

 


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