NOTICE TO SHOW CAUSE

 

(GENERAL FORM)

(Title)

To

WHEREAS the above-named ___________ has made application to this Court that ________ You are hereby warned to appear in this Court in person or by a pleader duly instructed on the ________ day of _______ 20____, at ______ O‘clock in the forenoon, to show cause against the application, failing wherein, the said application will be heard and determined ex parte.

GIVEN under my hand and the seal of the Court, this _______ day of ______ 20______.  

Judge