INTERROGATORIES
(O. 11, r. 4.)
(Title as in No. 1, supra)
Interrogatories on behalf of the above-named
[Plaintiff or defendant ] for the examination of the above-named [defendants _________ and ________ or Plaintiff].
- Did not, etc.
- Has not, etc.
[The defendant__________. is required to answer the interrogatories numbered]
[The defendant _________ . is required to answer the interrogatories numbered]
