ANSWER TO INTERROGATORIES

 

(O. 11, r. 9.)

(Title as in No. 1, supra)

The answer of the above-named defendant E. F., to the interrogatories for his examination by the above-named plaintiff.

In answer of the said interrogatories, I, the above-named _______., make oath and say as follows: :

(Enter answers to interrogatories in paragraphs numbered consecutively.)

I object to answer the interrogatories numbered on the ground that [state grounds of objection].