ORDER TO PRODUCE DOCUMENTS FOR INSPECTION

 

(O. 11, r. 14.)

(Title as in No. 1, supra)

Upon hearing ________ and upon reading the affidavit of _______ ______ filed the day of ______ 20_____; It is ordered that the _______ do, at all reasonable times, on reasonable notice, produce at ________, situate at _______, the following documents, namely, _______, and that the ______ be at liberty to inspect and peruse the documents so produced, and to make notes of their contents. In the meantime, it is ordered that all further proceedings be stayed and that the costs of this application be _________.