NOTICE TO PRODUCE DOCUMENTS

 (O. 11, r. 16.)

(Title as in No. 1, supra)

 

Take notice that the ______________ [plaintiff or defendant] requires you to produce for his inspection the following documents referred to in your [plaint or written statement or affidavit, dated the _______ day of _______ 20_____.

[Describe documents required.]

__________., pleader for the _________

TO,

__________, pleader for the_________